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[Cites 0, Cited by 0] [Section 19(8)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(8)(e) in Statutes of the Jodhpur National University, Jodhpur, 2010

(e)The Registrar, upon the direction or with prior approval of the Chairperson, appoint / authorise any officers who may be given special charge of all or any matters referred to under this clause and/or who may be authorised by the Chairperson to perform all such actions as the Registrar may himself be authorised to perform under sub-clause (c).