Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Punjab - Subsection Section 16(11) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958 (11)The part of the mechanism of a weigh bridge by which its adjustment is controlled shall be kept suitably sealed or locked.
