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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(3) in Telugu Language Development Authority of Andhra Pradesh (Constitution) Rules, 2018

(3)Any head of Government Department or agency who does not use Telugu official language for his correspondence between departments or with public as prescribed by the Government shall be punishable with a fine of upto five thousand rupees;