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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Punjab - Subsection

Section 79(5) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(5)The percentage deductions from bills held as security in connection with contracts to execute works should not be refunded till the final bill has been prepared and passed.