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Madhya Pradesh High Court

Ajay @ Raja @ Pepsi @ Yogesh vs The State Of Madhya Pradesh on 18 February, 2022

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

                                                                       1
                                            The High Court Of Madhya Pradesh
                                                     CRA No. 1199 of 2022
                                               (AJAY @ RAJA @ PEPSI @ YOGESH Vs THE STATE OF MADHYA PRADESH)

                                   Indore, Dated : 18-02-2022
                                        Shri Girish Desai, learned counsel for the appellant.

                                        Shri Gopal Yadav, learned Panel Lawyer for the respondent/State.

Let record of Courts below be requisitioned. List the case after receipt of record.

(SATYENDRA KUMAR SINGH) JUDGE sh Signature Not Verified SAN Digitally signed by SEHAR HASEEN Date: 2022.02.18 18:24:03 IST