Madhya Pradesh High Court
Ajay @ Raja @ Pepsi @ Yogesh vs The State Of Madhya Pradesh on 18 February, 2022
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1
The High Court Of Madhya Pradesh
CRA No. 1199 of 2022
(AJAY @ RAJA @ PEPSI @ YOGESH Vs THE STATE OF MADHYA PRADESH)
Indore, Dated : 18-02-2022
Shri Girish Desai, learned counsel for the appellant.
Shri Gopal Yadav, learned Panel Lawyer for the respondent/State.
Let record of Courts below be requisitioned. List the case after receipt of record.
(SATYENDRA KUMAR SINGH) JUDGE sh Signature Not Verified SAN Digitally signed by SEHAR HASEEN Date: 2022.02.18 18:24:03 IST