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Madhya Pradesh High Court

Wahid Kha vs Shri Vijay Dharm Soori Samadhi Mandir ... on 7 March, 2022

Author: Satish Kumar Sharma

Bench: Satish Kumar Sharma

1 HIGH COURT OF MADHYA PRADESH, BENCH AT GWALIOR FA-160-2022 ( Waheed Khan & Ors. Vs. Shri Vijay Dharm Soori Samadhi Mandir, Veertatva Prakashak Mandal, Shivpuri & Ors.) Gwalior, Dated : 07/03/2022 Let the case be taken up alongwith F.A. No.132/2022.

(SATISH KUMAR SHARMA) JUDGE rahul Digitally signed by RAHUL SINGH PARIHAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=eac942476567cd1b39b3da46068403462fdf82ab676d0cde 4dee473fe77953f5, pseudonym=68E0B84BAE73376CD071289B3D9FE728CE00D487, serialNumber=0275C4F803F94C47998BE5C534E21BDED910FD4AB 9D159B55575E814D05B2EED, cn=RAHUL SINGH PARIHAR Date: 2022.03.08 16:59:34 +05'30'