Supreme Court - Daily Orders
Parshvanath Charitable Trust Ors. vs All India Council For Technical ... on 21 August, 2023
Bench: B.R. Gavai, C.T. Ravikumar, Sanjay Kumar
ITEM NO.126 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1780/2023 in C.A. No. 9048/2012
(Arising out of impugned final judgment and order dated 17-04-2014
in C.A. No. No. 9048/2012 passed by the Supreme Court Of India)
PARSHVANATH CHARITABLE TRUST ORS. Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
(AICTE) DIRECTOR AND ORS. Respondent(s)
(FOR ADMISSION and IA No.156962/2023-APPROPRIATE
ORDERS/DIRECTIONS )
Date : 21-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s)
Mr. Mritunjay Kumar Sinha, AOR
For Respondent(s)
Mr. Ajay Kumar Singh, AOR
Mr. Yatharth Kumar Singh, aDv.
Mr. Rohit Kumar Singh, Adv.
Mr. Anil Soni, Adv.
Mr. Harish Pandey, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. We are not inclined to entertain this miscellaneous application. The miscellaneous application is dismissed accordingly.
Signature Not Verified2. Digitally signed by Deepak Singh Pending application(s), if any, stand disposed of. Date: 2023.08.22 17:01:33 IST Reason:
(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)