Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 58 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

58. Checks on receipt and expenditure.

- The Market Committee shall take all possible steps to secure an adequate check on the due crediting of receipts and on payments made by its officers and servants and shall furnish to the auditing officer/official, all information required regarding the action taken in this respect.