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[Cites 0, Cited by 0] [Section 30A(3)] [Section 30A] [Entire Act]

State of Telangana - Subsection

Section 30A(3)(b) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(b)if such person is not found, by leaving it at his last known place of abode or business or by giving or tendering it to some adult member of his family; or