Supreme Court - Daily Orders
M.C. Mehta vs Union Of India on 29 July, 2020
Bench: Arun Mishra, Vineet Saran, M.R. Shah
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ITEM NO.1 Court 2 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 13029/1985
M.C. MEHTA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
((1) REPORT NO. 106 SUBMITTED BY EPCA (SPECIAL REPORT ON POLLUTION
HOT SPOTS IN NCR WITH REQUEST FOR URGENT DIRECTIONS TO IMPROVE
ENFORCEMENT AND POLLUTION CONTROL)(2) IN RE: STUBBLE BURNING AND
SMOG IN DELHI(i) IA NO. 127792/2017 (DISPOSED OF) (APPLN. FOR
DIRECTIONS FILED BY A.C.)(ii) IA NOS. 158128 AND 158129/2019
(APPLNS. FOR INTERVENTION AND DIRECTIONS ON BEHALF OF DR. KAUSHAL
KANT MISHRA)(iii) IA NOS. 56487 AND 56489/2020 (APPLNS. FOR
EXTENSION OF TIME AND EXEMPTION FROM FILING ATTESTED AFFIDAVIT ON
BEHALF OF CENTRAL POLLUTION CONTROL BOARD)(iv) IA NO. 181745/2019
AND IA NO. 46339/2020(APPLNS. FOR INTERVENTION AND DIRECTIONS ON
BEHALF OF HARSHITA SINGHAL)(v) REPORT NO. 110 SUBMITTED BY EPCA
REGARDING HOSPITAL WASTE MANAGEMENT IN COMPLIANCE OF DIRECTIONS DT.
06.3.2020)AND(2) IN RE: REPORT NOS. 81 AND 84 SUBMITTED BY
EPCA(IMPLEMENTATION OF THE DECEMBER, 2015 STANDARDS FOR THERMAL
POWER PLANTS WHICH WERE TO BE IMPLEMENTED BY DECEMBER, 2017)(2)I.A.
NOS. 53959 AND 53962/2020 (APPLNS. FOR IMPLEADMENT AND DIRECTIONS
ON B/O NTPC)(3)I.A. NOS. 52536, 52538 AND 53358/2020 (APPLNS. FOR
IMPLEADMENT, DIRECTIONS AND EXEMPTION FROM NOTARIZATION ON B/O
ARAVALI POWER CO. LTD.)(4)I.A. NOS. 58771 AND 58772/2020 (APPLNS.
FOR IMPLEADMENT AND DIRECTIONS ON B/O TELANGANA STATE POWER
GENERATION CORP. LTD.)(5) I.A. NOS. 59929 AND 59930/2020 (APPLNS.
FOR IMPLEADMENT AND DIRECTIONS ON B/O U.P. RAJYA VIDYUT UTPADAN
NIGAM LTD.)(6) I.A. NOS. 64205, 64206 AND 64207/2020 (APPLNS. FOR
DIRECTIONS, PERMISSION AND EXEMPTION FROM FILING COURT FEE AND
ATTESTED AFFIDAVIT ON B/O SINGARENI COLLIERIES CO. LTD. )“ONLY”
NAME OF THE FOLLOWING ADVOCATES MAY BE TREATED TO HAVE BEEN SHOWN
IN THE LIST:MR. HARISH N. SALVE, SR. ADVOCATE (A.C.)MS. APARAJITA
SINGH, SR. ADVOCATE (A.C.)MR. A.D.N. RAO, ADVOCATE (A.C.)MR.
SIDDHARTHA CHOWDHURY, ADVOCATE (A.C.)PETITIONER-IN-PERSONMR. G.S.
MAKKER, MR. SANJAY KR. VISEN, MR. KAMLENDRA MISHRA, MR. SANDEEP KR.
JHA, MS. UTTARA BABBARMR. B.V. BALRAMDAS, MR. CHIRAG M. SHROFF, MR.
PRAVEEN SWARUP, MR. ABHISHEK, ADVOCATEMR. SENTHIL JAGDEESANMR. D.N.
GOBURDHUN,MS. RUCHI KOHLI,M/S KHAITAN AND CO.MS. DIVYA ROYMS.
TULIKA MUKHERJEE, MR. SANTOSH KUMAR 1, MR. JOGY SCARIA, MR. TAPESH
Signature Not Verified
K. SINGH, MR. SHUVODEEP ROY, MR. NARENDRA KUMAR, MR. V.G. PRAGASAM,
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2020.07.29
MR. M. SHOEB ALAM,MR. V.N. RAGHUPATHY, MR. M. YOGESH KANNA, MR.
18:00:31 IST
Reason:
ASHUTOSH DUBEY, MR. SHOVAN MISHRA, MR. VINAY GARG,MR. VINOD
SHARMA,MR. SAMEER SHRIVASTAVA, MR. R.C. KOHLI, MS. K. ENATOLI
SEMAMR. VIPIN NAIRMS. ASTHA SHARMA, MS. MADHUMITA BHATTACHARJEE,MR.
ANUJ BHANDARI,MS. G. INDIRA,MR. YASH PAL DHINGRA,MR. YOGINDER
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HANDOO,MR. SUBHRO SANYAL, MR. GAURAV SRIVASTAVA, MR. MAHFOOZ AHSAN
NAZKI, ADVOCATESMR. KULDIP SINGH, ADVOCATEMR. RAHUL NARAYAN,
ADVOCATEMR. ROHIT K. SINGH, ADVOCATEMR. RITWIK DUTTA, ADVOCATEMR.
ARVIND KUMAR SHARMA, ADVOCATEMR. E.C. AGRAWALA, ADVOCATEMR. TALHA
ABDUL RAHMAN, ADVOCATEMS. NISHTHA KUMAR, ADVOCATEMS. SAKYA SINGH
CHAUDHURI, ADVOCATEMS. SURUCHI AGGARWAL, ADVOCATEMR. PRESHIT
SURSHE, ADVOCATEMR.RAJIV YADAV, ADVOCATEMR. B. VINODH KHANNA,
ADVOCATEMR. GUNTUR PRABHAKAR, ADVOCATEMR. PRADEEP MISRA,
ADVOCATEMR. GAURAV SHRIVASTAVA, ADVOCATEMR. P. PARMESWARAN,
ADVOCATEMR. D. ABHINAV RAO, ADVOCATEMR. CHIRAG M. SHROFF,
ADVOCATEMS. ANIL KATIYAR, ADVOCATEM/S S NARAIN AND CO. ,
ADVOCATESMS. GARIMA PRASHAD, ADVOCATE )
WITH
SMW(C) No. 3/2019 (PIL-W)
(FOR ADMISSION)
W.P.(C) No. 1333/2019 (PIL-W)
(FOR ADMISSION and IA No.170316/2019-EX-PARTE STAY and IA
No.170317/2019-PERMISSION TO APPEAR AND ARGUE IN PERSON)
T.C.(C) No. 42/2019 (XVI-A)
T.C.(C) No. 41/2019 (XVI-A)
W.P.(C) No. 1426/2019 (PIL-W)
(FOR ADMISSION)
Date : 29-07-2020 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE M.R. SHAH
Counsel for the
parties Mr. Harish N. Salve, Sr. Advocate (A.C.) (NP)
Ms. Aparajita Singh, Sr. Advocate (A.C.)
Mr. A.D.N. Rao, Advocate (A.C.)
Mr. Siddhartha Chowdhury, Advocate (A.C.)
Mr. Tushar Mehta, Solicitor General
Ms. Aishwarya Bhati, ASG
Ms. Suhasini Sen, Advocate
Mr. D.L.Chidananda, Advocate
Mr. S.S.Rebello, Adv.
Mr. Rajat Nair, Adv.
Mr. G.S. Makker, Adv.
Mr. Rajesh Kumar Singh,Adv.
Mr. Raj Bahadur Yadav,Adv.
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Mr. Vibhu Shankar Mishra,Adv.
Mr. Prashant Rawat, Adv.
Mr. B.V. Balram Das,Adv.
Mr. Tushar Mehta,SG
Mr. Anil Grover, Sr. AAG/Haryana
Ms. Noopur Singhal,Adv.
Mr. Rahul Khurana,Adv.
MR. Sanjay Kumar Visen, Adv.
Mr. Tushar Mehta,SG
Mr. V. Shekhar,Sr.Adv.
Mr. Rajeev Kumar Dubey,Adv.
Mr. Kamlendra Mishra, Adv.
Mr. Chandra Prakash, Adv.
Mr. Tushar Mehta, SG
Mr. Sanjay Jain, ASG
Mr. Adarsh Tripathi, Advocate
Mr. Anish Gupta, Advocate
Mr. Nikhil Kandpal, Advocate
Mr. Gaurav Srivastava, AOR
Mr. Aishwarya Bhati, ASG
Mr. Wasim A. Qadri, Sr. Adv.
Ms. Snidha Mehra, Adv.
Mr. vibhu Shankar Mishra, Adv.
Mr. B. V. Balaram Das, AOR
Mr. A.N.S. Nadkarni,Sr.Adv.
Mr. Jai Dehadrai, Adv.
Mr. Siddharth Arora, Adv.
Mr. Rishi Raj Sharma, Adv.
Mr. Sameer Shrivastava, Adv.
Mr. Dinesh Dwivedi,Sr.Adv.
Ms. Jyoti Mendiratta,Adv.
Mr. Mohit Chaudhary, Adv.
Mr. Imran Ali, Adv.
Ms. Puja Sharma, Adv.
Mr. Kunal Sachdeva, Adv.
Mr. Shyam Singh Yadav, Adv.
Mr. Balwinder Singh Suri, Adv.
Mr. Parveen Kumar, Adv.
Mr. Garima Sharma, Adv.
Ms. Srishti Gupta, Adv.
Mr. Chirag M. Shroff, Adv.
Ms. Sanjana Nangia,Adv.
Ms. Abhilasha Bharti, Adv.
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Mr. Sanjiv Sen,Sr.Adv.
Mr. Praveen Swarup, Adv.
Mr. Ajay Bansal, Adv.
Mr. Soumo Palit,Adv.
Mr. Amit Singh, Adv.
Mr. Kanishk Chaudhary,Adv.
Mr. C.N. Sreekumar,Sr.Adv.
Ms. Anupama Kumar,Adv.
Mr. Arjun Dewan,Adv.
Mr. Prakash Ranjan Nayak,Adv.
Mr. Vikas Mahajan, AAG, H.P.
Mr. Vinod Sharma, Aor
Mr. Anil Kumar, Adv.
Mr. Senthil Jagdeesan, Adv.
Mr. Sumit R. Sharma, Adv.
Mr. Aakarshan Aditya, Adv.
Ms. Garima Prashad, AOR
Mr. G. S. Oberoi, Adv.
Mr. Tapesh K. Singh, Adv.
Mr. Aditya Pratap Singh, Advocate
Mr. Shuvodeep Roy, Adv.
Mr. Raghvendra Kumar, Adv.
Mr. Anand Dubey, Adv.
Mr. Narendra Kumar, Aor
Mr. V.G. Pragasam, Adv.
Mr. S. Prabu Ramasubramanian, Adv.
Mr. G.M. Kawoosa
Mr. M. Shoeb Alam, Adv. (NP)
Mr. V.N. Raghupathy, Adv.
Mr. Vinay Garg, Adv.
Mr. Upendra Mishra,Adv.
Ms. K. Enatoli Sema, Adv.
Mr. Amit Kumar Singh,Adv.
Mr. Siddhesh Kotwal,Adv.
Mr. Divyansh Tiwari,Adv.
Ms. Astha Sharma, Adv.
Ms. Madhumita Bhattacharjee, Adv.
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Mr. K.V. Jagdishvaran,Adv.
Ms. G. Indira, Adv.
Mr. Mukesh Verma,Adv.
Mr. Pawan Kumar Shukla,Adv.
Mr. Yash Pal Dhingra, Adv.
Mr. Keshav Mohan,Adv.
Mr. R.K. Awasthi,Adv.
Mr. Prashant Kumar,Adv.
Mr. Piyush Vatsa,Adv.
Mr. Santosh Kumar - I, Aor
Mr. Mahfooz Ahsan Nazki, Adv.
Mr. Polanki Gowtham,Adv.
Mr. Amitabh Sinha,Adv.
Mr. Ajay Aggarwal,Adv.
Mr. Kishan Rawat,Adv.
Mr. Rajan Narain, Aor
Mr. Jishnu M.L.,Adv.
Ms. Priyanka Prakash,Adv.
Ms. Beena Prakash, Adv.
Mr. G. Prakash, Aor
Mr. Amitabh Chaturvedi, Adv.
Mr. Navneet Panwar, Adv.
Mr. Mrityunjay Kumar Sinha, Adv.
Mr. Achyuth Ajithkumar, Adv.
Mr. Talha Abdul Rahman, AOR
Ms. Tanya John, Adv.
Mr. Matrugupta Mishra, Adv.
Mr. Samyak Mishra, Adv.
Ms. Divya Roy, Adv.
Mr. Shrivenkatesh, Adv.
Ms. Nishtha Kumar, Adv.
Mr. vikas Mani, Adv.
Mr. Dinesh Dwivedi, Sr. Adv.
Ms. Jyoti Mendiratta, Adv.
Mr. Chirag M. Shroff, Adv.
Ms. Sanjana Nangia,Adv.
Ms. Abhilasha Bharti, Adv.
Mr. Sanjay Khirwar, Principal Secretary
Mr. S. Prabakaran, Sr. Adv.
Mr. R. Balasubramanian, Sr. Adv.
Mr. Ram Sankar, Adv.
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Ms. G. Chitrakala, Adv.
Ms. Sujata Bagadhi, Adv.
Mr. Ashish Upadhyay, Adv.
Ms. Divya, Adv.
for Ram Sankar & Co.
Mr. Pukhrambam Ramesh Kumar, Adv.
Ms. Anupama Ngangom, Adv
Mr. Karun Sharma, Adv.
Mr. Shresth Sharma, Adv.
Dr. Manish Singhvi, Sr. Advocate
Mr. Sandeep Kr. Jha, Adv.
Mr. Kumar Anurag Singh, Advocate
Mr. Nishant Piyush, Advocate
Ms. Tulika Mukherjee, Adv.
Mr. Preetpal Singh, Adv.
Mr. Ranjay Dubey, Adv.
Ms. Yati Sharma, Adv.
Ms. Priya Puri, AOR
Dr. Sanjay Kulshrestha, Applicant-in-person
Mr. C. K. Rai, AOR
Mr. Rajat Jariwal,Adv.
Applicant-in-person
Petitioner(s)-in-person
Ms. Sakshi Kakkar, AOR
Applicant-in-person, AOR
Petitioner-in-person
Mr. Neeraj Shekhar, AOR
Mr. Satya Mitra, AOR
Ms. Nidhi Mohan Parashar, AOR
Mr. Yoginder Handoo, AOR
Mr. Praveen Swarup, AOR
Mr. Nikunj Dayal, AOR
Mr. Anurag Kishore, Adv.
Mr. P. K. Jain, AOR
Mr. Ramesh Babu M. R., AOR
Mr. Rajesh Kumar Chaurasia, AOR
Mr. Gurmeet Singh Makker, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Pradeep Kumar Bakshi, AOR
Mr. Sandeep Narain, AOR
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M/S. Khaitan & Co., AOR
Mr. Chirag M. Shroff, AOR
Mr. B. V. Balaram Das, AOR
Mrs. K. Sarada Devi, AOR
Mr. Mohit D. Ram, AOR
Mrs. Bina Gupta, AOR
Mr. G. Prakash, AOR
Mr. Ravindra Bana, AOR
Mr. Prashant Kumar, AOR
Mr. T. V. Ratnam, AOR
Mr. Mukesh K. Giri, AOR
Mr. Umesh Kumar Khaitan, AOR
Mr. Sarvam Ritam Khare, AOR
Ms. Binu Tamta, AOR
Mr. S. S. Shroff, AOR
Mrs. Anil Katiyar, AOR
Mr. Sanjay Kumar Visen, AOR
Mr. Pramod Dayal, AOR
Mr. Bimal Roy Jad, AOR
Mr. Surya Kant, AOR
Mr. Annam D. N. Rao, AOR
Mr. S. K. Bhattacharya, AOR
Mr. Rakesh Kumar-i, AOR
Mr. Ashok Mathur, AOR
Mr. R. P. Gupta, AOR
Mr. Munawwar Naseem, AOR
Mr. Sushil Kumar Singh, AOR
Mr. Balaji Srinivasan, AOR
Mr. Pavan Kumar, AOR
Mr. Rakesh K. Sharma, AOR
Ms. Shalini Kaul, AOR
Mr. Satya Mitra, AOR
Ms. Nandini Gidwaney, AOR
Mr. Sushil Kumar Jain, AOR
Mr. Ejaz Maqbool, AOR
M/S. Parekh & Co., AOR
Mrs. Priya Puri, AOR
Mr. Parijat Sinha, AOR
Mr. K. R. Sasiprabhu, AOR
Mrs. B. Sunita Rao, AOR
Mr. E. C. Agrawala, AOR
Mr. Ravindra Kumar, AOR
Mr. Rajiv Ranjan Dwivedi, AOR
M/S. S. Narain & Co., AOR
Mr. V. K. Verma, AOR
Mr. Vijay Panjwani, AOR
Mr. P. Parmeswaran, AOR
Mr. Radha Shyam Jena, AOR
Mr. Hardeep Singh Anand, AOR
Ms. Ruchi Kohli, AOR
Mr. Praveen Swarup, AOR
Ms. Sujeeta Srivastava, AOR
Dr. Monika Gusain, AOR
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M/S. M. V. Kini & Associates, AOR
Mr. Ajit Pudussery, AOR
Mrs. Rani Chhabra, AOR
Mr. Aniruddha Deshmukh, AOR
Ms. Hemantika Wahi, AOR
Mr. Sudhir Mendiratta, AOR
Ms. Manjula Gupta, AOR
M/S. Saharya & Co., AOR
Mr. Anil Kumar Jha, AOR
Mr. Shri Narain, AOR
Mr. Abhishek, AOR
Ms. Pritha Srikumar, AOR
Ms. Divya Roy, AOR
M/S. Ram Sankar & Co, AOR
Mr. Vivek Gupta, AOR
Mr. S. K. Dhingra, AOR
Mr. V. G. Pragasam, AOR
Mr. D. N. Goburdhan, AOR
Mr. Shekhar Kumar, AOR
Ms. G. Indira, AOR
Ms. Surbhi Mehta, AOR
Ms. K. Enatoli Sema, AOR
Mr. Narendra Kumar, AOR
Mr. Sandeep Kumar Jha, AOR
Ms. Jaikriti S. Jadeja, AOR
Mr. Chandra Prakash, AOR
Mr. Yash Pal Dhingra, AOR
Mr. R. C. Kohli, AOR
Mr. Shuvodeep Roy, AOR
Mr. Ayush Sharma, AOR
Ms. Garima Prashad, AOR
Ms. Charu Ambwani, AOR
M/S. Karanjawala & Co., AOR
Mr. Sameer Shrivastava, AOR
Mr. Tapesh Kumar Singh, AOR
Mr. Sunil Fernandes, AOR
Mr. Rajiv Yadav, AOR
Ms. Divya Jyoti Singh, AOR
Mr. Gaurav, AOR
Mr. Vinod Sharma, AOR
Mr. Jogy Scaria, AOR
Mr. Anas Tanwir, AOR
Mr. Akshay Girish Ringe, AOR
Mr. Vinay Garg, AOR
Mr. Aakarshan Aditya, AOR
Mr. Santosh Kumar - I, AOR
Mr. Rishi Matoliya, AOR
Mr. Senthil Jagadeesan, AOR
Ms. Shagun Matta, AOR
Mr. Shovan Mishra, AOR
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Kamlendra Mishra, AOR
Ms. Nidhi Mohan Parashar, AOR
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Ms. Kiran Bhardwaj, AOR
Mr. Rajan Narain, AOR
Mr. Ashutosh Dubey, AOR
Mr. Subhro Sanyal, AOR
Ms. Uttara Babbar, AOR
Mr. Rishi Malhotra, AOR
Mr. M. P. Devanath, AOR
Ms. Astha Tyagi, AOR
Mr. M. Yogesh Kanna, AOR
Mr. Yoginder Handoo, AOR
Ms. Tulika Mukherjee, AOR
Mr. D. Abhinav Rao, AOR
Mr. Pranav Sachdeva, AOR
Ms. Madhumita Bhattacharjee, AOR
Mr. V. N. Raghupathy, AOR
Ms. Astha Sharma, AOR
Ms. Sakshi Kakkar, AOR
Mr. Debojit Borkakati, AOR
Ms. Surabhi Sanchita, AOR
Mr. Vipin Nair, AOR
Mr. M. Shoeb Alam, AOR
Ms. Aswathi M.k., AOR
Mrs. Lalita Kaushik, AOR
Mr. Chirag M. Shroff, AOR
Mr. B. V. Balaram Das, AOR
Mr. Gurmeet Singh Makker, AOR
Mr. Saurabh Mishra, AOR
Mr. Chandan Kumar, AOR
Ms. Susmita Lal, AOR
Mr. Praveen Swarup, AOR
Mr. Shree Pal Singh, AOR
Mr. Vaibhav Joshi, AOR
Mr. Mithu Jain, AOR
Mr. Ashish Rana, AOR
Mr. Satya Mitra, AOR
Mr. B.K. Prasad, Advocate
Mr. Chirag M. Shroff, Advocate
Mr. Sanjay Kr. Visen, Advocate
Mr. Kamlendra Mishra, Advocate
Mr. Sandeep Kr. Jha, Advocate
Mr. Chandra Prakash, Advocate
Ms. Shagun Matta, Advocate
Mr. Ram Sankar And Co., Advocates
Ms. Charu Mathur, Advocate
Mr. Rishi Matoliya, Advocate
Mr. Rishi Malhotra,Adv.
Ms. Nidhi Mohan Parashar, Advocate
Mr. Aakarshan Aditya, Advocate
UPON hearing the counsel the Court made the following
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O R D E R
REPORT NO. 106 SUBMITTED BY EPCA (Special Report on pollution hot spots in NCR with request for urgent directions to improve enforcement and pollution control) IN RE: STUBBLE BURNING AND SMOG IN DELHI IA NO. 127792/2017(DISPOSED OF) (Application for direction submitted in Court by A.C. on 17.11.2017) IA NOS. 158128 AND 158129/2019 (Applns. For intervention and directions on behalf of Dr. Kaushal Kant Mishra) IN RE : COMPLIANCE OF ORDER DATED 13.01.2020 It was stated by Mr. Tushar Mehta, learned Solicitor General, that they have not been able to enter into any agreement with the IIT Bombay. IIT has now backed out. This is dillydallying tactics and violation of the order passed by this Court has already been committed at least by IIT.
We have to proceed against the IIT, Bombay as well as against the concerned persons for violating the order of this Court and backing out from the basis of the order which was passed by this Court. This is not expected of such institutions to act in the manner it is projected in the matter relating to public interest, it is shocking that such conduct is projected by such a public functionary. We are not at all happy with the state of affairs. We direct that the order to be complied with forthwith, otherwise it would be taken seriously.
As prayed for by Mr. Tushar Mehta, learned Solicitor General, list the matter tomorrow i.e. on 30.07.2020. 11 IN RE : WATER QUALITY List tomorrow along with the Report filed by EPCA. IA NOS. 56487 AND 56489/2020 (Applns. For extension of time and exemption from filing attested affidavit on behalf of Central Pollution Control Board) List on 30.07.2020.
IA NOS. 181745/2019 AND 46339/2020 (Applications for Intervention and Directions on behalf of Harshita Singhal) WITH REPORT NO. 110 SUBMITTED BY EPCA (Regarding Hospital Waste Management in compliance of Directions dt. 06.3.2020) with REPORT NO. 112 SUBMITTED BY EPCA (Regarding Hosiptal waste management for Covid19 in compliance ofdirections dt. 21.07.2020) List tomorrow i.e. on 30.07.2020.
IN RE: REPORT NOS. 81 AND 84 SUBMITTED BY EPCA (Implementation of the December, 2015 standards for Thermal Power Plants which were to be implemented by December, 2017) Let the EPCA consider the affidavit filed on 13.02.2020 filed on behalf of the MoEF and Climate Change and submit its opinion within three weeks.
Let the EPCA, Central Pollution Control Board, Ministry of Power and MoEF convene a joint meeting in this regard and sort out the issue.
List in the last week of August, 2020.
IA NOS. 64205, 64206 AND 64207/2020 Issue notice.
12There shall be interim stay on recovery till the next date of hearing.
Tag with I.A.No. 53959 of 2020.
IA NOS. 53959 AND 53962/2020 (Applns. for Impleadment and Directions on b/o NTPC) IA NOS. 52536, 52538 AND 53358/2020 (Applns. for Impleadment, Directions and exemption from filing notarized affidaviton b/o Aravali Power Co. Ltd.) IA D. NOS. 58771 AND 58772/2020 (Applns. for Impleadment and Directions on b/o Telangana State Power Generation Corporation Ltd.) IA NOS. 59929 AND 59930/2020 (Applications for Impleadment and Directions on behalf of Uttar Pradesh Rajya Vidyut Utpadan Nigam Ltd. (Harduaganj Thermal Power Station) Interim stay to continue till the next date of hearing. These applications be taken up on receipt of the opinion of EPCA. List the applications in the last week of August, 2020.
(GULSHAN KUMAR ARORA) (JAGDISH CHANDER)
AR-CUM-PS ASSISTANT REGISTRAR