Section 8(1) in Bihar Electricity Commission (Standards of Performance of Intra Transmission Licensees) Regulations, 2019
(1)All intra- State transmission licensees, in accordance with section 59 of the Act, shall furnish to the Commission, (a) the level of performance achieved, and (b) the number of cases in which compensation was paid, and (c) the aggregate amount of the compensation, in the formats in the Schedule of these regulations.
