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[Cites 0, Cited by 0] [Section 28(13)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(13)(iii) in The Rajasthan Police Service Rules, 1954

(iii)The procedure prescribed in sub-rules (1) to (9) for selection to a post shall, so far as may be, be followed in preparing the above mentioned list.