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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Maharashtra - Subsection

Section 46(1)(ii) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(ii)a statement of operation of the Market Fund including the special funds, if any, constituted under section 40 during the previous year; and