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Supreme Court - Daily Orders

Commissioner Of Income Tax (E) Jaipur vs Tagore Children Academy Society ... on 9 July, 2018

Bench: Kurian Joseph, Sanjay Kishan Kaul

     ITEM NO.10                               COURT NO.4                SECTION XV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 12324/2018

     (Arising out of impugned final judgment and order dated 29-05-2017
     in DBITA No. 641/2009 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     COMMISSIONER OF INCOME TAX, JAIPUR-III                              Petitioner(s)

                                                     VERSUS

     TAGORE CHILDREN ACADEMY SOCIETY, SURAJGARH                          Respondent(s)

     (FOR ADMISSION and I.R. and IA No.87627/2018-CONDONATION OF DELAY
     IN FILING and IA No.87640/2018-CONDONATION OF DELAY IN REFILING)


     Date : 09-07-2018 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


     For Petitioner(s)                   Mr. Aman Lekhi,ASG
                                         Ms. Vimla Sinha,Adv.
                                         Mr. O.P. Shukla,Adv.
                                         Mrs. Anil Katiyar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C) No.11351/2018.

(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2018.07.09 16:56:11 IST Reason: