Supreme Court - Daily Orders
Commissioner Of Income Tax (E) Jaipur vs Tagore Children Academy Society ... on 9 July, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.10 COURT NO.4 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 12324/2018
(Arising out of impugned final judgment and order dated 29-05-2017
in DBITA No. 641/2009 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
COMMISSIONER OF INCOME TAX, JAIPUR-III Petitioner(s)
VERSUS
TAGORE CHILDREN ACADEMY SOCIETY, SURAJGARH Respondent(s)
(FOR ADMISSION and I.R. and IA No.87627/2018-CONDONATION OF DELAY
IN FILING and IA No.87640/2018-CONDONATION OF DELAY IN REFILING)
Date : 09-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Aman Lekhi,ASG
Ms. Vimla Sinha,Adv.
Mr. O.P. Shukla,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No.11351/2018.
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2018.07.09 16:56:11 IST Reason: