Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(2) in Gold (Control) Act, 1968

(2)No artisan shall, save as otherwise provided in this Act,-
(i)buy or otherwise acquire or agree to buy or otherwise acquire, or
(ii)accept or otherwise receive or agree to accept or otherwise receive, or
(iii)sell, deliver, transfer or otherwise dispose of or agree to sell, deliver, transfer or otherwise dispose of,
any article, ornament or primary gold.