Delhi High Court - Orders
Manoj Kumar Panchal vs Mahender Kumar Panchal on 11 September, 2023
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 367/2018
MANOJ KUMAR PANCHAL ..... Petitioner
Through: Petitioner in-person.
versus
MAHENDER KUMAR PANCHAL ..... Respondent
Through: Mr. V. P. Singh Bidhuri,
Advocate.
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 11.09.2023
1. Petitioner appearing in-person submits that the arguing counsel is unavailable today.
2. It is clarified that on the next date of hearing, the matter shall be taken up, irrespective of the presence of the learned counsel for the petitioner, as the judgments which he sought to produce on 24.04.2023 has not been filed yet.
3. Accordingly, re-notify on 31.10.2023.
SAURABH BANERJEE, J SEPTEMBER 11, 2023/So This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:20:27