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[Cites 0, Cited by 0] [Section 1117] [Entire Act]

State of Haryana - Subsection

Section 1117(8) in Punjab Jail Manual

(8)It is the duty of the Executive Engineer to point out to the Superintendent when progress on a work on which convict labour is employed, is considered unsatisfactory, to assist the Superintendent in framing a table of task-work, to instruct his subordinate to report daily those convicts who have not completed their tasks or who have been otherwise negligent at their work.