(2)Subject to the rules-(a)any police officer specified in sub-section (1) may award the punishment of censure to any police officer of subordinate rank;(b)the Assistant Commissioner of Police may award the punishment of censure to police officers of, or below, the rank of Sub-Inspectors of Police;(c)any police officer of, and above, the rank of Inspector may award punishment drill not exceeding fifteen days or fatigue duty or any other punitive duty to constables.
