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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2)(vi) in Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965

(vi)A landless agricultural labourer other than a landless agricultural labourer referred to in item (iii) above, who contributes his own physical labour or that of any member of his family in the cultivation of the land;