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State of Kerala - Section

Section 471 in Kerala Municipality Act, 1994

471. Decision on disputes as to whether places are markets.

- Where any question arises as to whether any place within a Municipal area where person assemble for the sale or purchase of article of food or clothing or livestock or poultry, or coconut or palmyra product or other industrial crops or of any other raw or manufactured products is a market or not, the Municipality shall make a reference to the Government and the decision of the Government on the question shall be final.Cart Stands