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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(16) in Hyderabad Metropolitan Development Authority Act, 2008

(16)'Metropolitan Development and Investment Plan' means a set of plans for promoting the development of the Hyderabad Metropolitan region prepared under Section 11 and sanctioned by the State Government under Section 13 of this Act;