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[Cites 1, Cited by 2]

Andhra Pradesh High Court - Amravati

Smt. Adi Vishnu Padmavathi vs Kum. S. Sravya on 5 October, 2020

Author: J K Maheshwari

Bench: J K Maheshwari

[ 3209 }
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MONDAY, THE FIFTH DAY OF OCTOBER

   

  
   

 

TWO THOUSAND AND TWENTY Ea!
: PRESENT: Ws
THE HON'BLE THE CHIEF JUSTICE SRI JITENDRA KUMAR MAHESHWARI eae
IA No. 1 OF 2020 Mrs
IN -

CRP NO: 568 OF 2020
Between:
Smt. Adi Vishnu Padmavathi, W/o A.Narasimhulu, Aged 57 years, Hindu, Female, R/o.
New G.O.No.9, A.R.I. Quarters, Rajendra Nagar, Hyderabad-030
... Petitioner/Respondent/Plaintiff
(Petitioner in CRP 568 OF 2020
on the file of High Court)
AND
1. Kum. S. Sravya, D/o S.Mniraja, Hindu, aged 22yrs, business, R/o Door no. 294,
Bairagi Patteda, Tirupati, Chittoor District,
2. R.Vijaya Nirmala,, W/o R. Bhaskar Reddy, Hindu, Aged about 31 years, R/o.
D.No.7-44, Ranganatha Street, Turuchanur, Tirupati Rural Mandaf, Chittor Dist.
3. Varsha Properties Private-Ltd..,, Rep.by M.D. Viswabatha Naidu, Sri Padmavathi
Mahila University Road, Opp. Mahila University gate, Tirupati, Chittor Dist.
4. T.Swetha,, D/o T.Dasaradha Rami Reddy, Hindu, Aged about 28 years, R/o.
D.No.212, Tilak Road, Tirupati, Chittor Dist.
5. C.Tulasi,, W/o C. Ramajujulu Reddy, Hindu, Aged about 37 years, R/o.
D.No.407/2, Bangarupeta, Vemlatagoro Town, Nellore Dist.
6. K.Viswanatha Naidu,, S/o.K.Yanadaiah, Hindu, Aged about 60 years, Business,
R/o. D.No.13-6-615/H-25, Peddakapu Layout, Tirupati, Chittor Dist.
7. Kongara Lalitha Naidu,, W/o Parthasaradhi Naidu, Hindu, Aged about 58 years,
R/o. D.no.8-73, Rayal Nagar, R.C.Road, Tirupati, Chittor Dist.
8. N. Rajeswaramma,, W/o N.Eswaraiah, Hindu, Aged about 49 years, Business,
Obannapalli Village, Koduru, Kadapa Dist
Respondents/Petitioners in |.A.No.703/2019
9. Dama Gopal, S/o. D.Kuppuswamy, Hindu, Aged about 69 years, Business, Rio.
19/3/13, Renigunta Road (M), Tirupati, Chittor Dist.
10. Dama Venkateswarlu, S/o. Kuppuswamy, Hindu, Aged about 57 years, Business,
R/o. Oppsite to Railway Station, Konetikatta Street, Tirupati, Chittor Dist.
11.Dama Eswari,, D/O Kuppaiah,W/o Santaiah,Hindu, Aged about 59 years, R/o
Bandla Street, Tirupati, Chittor Dist.
12. Dama Dhanamma(Diea),
13.Dama Kumar, S/o D.Kuppuswamy, Hindu, Aged about 49 years, Business, R/o.
302-F, TD New Road, Tirupati, Chittor Dist.
14.Dama Chandrababu, S/o D.Kuppuswamy, Hindu,Aged about 49 years, Business,
R/o. 302-F, TD New Road, Tirupati, Chittor Dist.
15. Dama Balaji(Died), Dama Balaji (Died)
16.K.M.Ramanaiah, S/o K.Munaswarny Chetty, Hindu, Aged about 67 years,
business, R/o D.No.18-1-2715, K.T.Road, Dwaraka Nagar, Tirupati, Chittor Dist.
17.Muthappagari Murali,, S/o M. Krishna Reddy, Hindu, Aged about 57 years,
business, R/o D.No.19-7-125-A(1), Rayalacheruvu road, Gopal raju Colony,
Tirupati, Chittor Dist.
18.Muthappagari Swayam Prada,, W/o Murali, Hindu, Aged about 47 years, R/o
D.No.19-7-125-A(1), Rayalacheruvu road, Gopal raju Colony, Tirupati, Chittor
Dist.
19.Kongara Rama Prasad,, S/o Srinivasacharyulu, Hindu, Aged about 70 years, R/o
D.No.8/402, Umapati Street, Court Road, Anantapur, Anantapur District.
20.G.Lakshmaiah Naidu,, S/O G. Pedda Venkataiah Naidu, Hindu, Aged about 80
years, Business, R/o. D.No.19-3-20-A, Kakatiya Nagar, Tirupati, Chittor Dist.
21.G.Krishna Murthy Naidu,, S/O G. Pedda Venkataiah Naidu, Hindu, Aged about 70
years, Business, R/o. D.No.3-19, Padmavathi Puram, Tiruchanuru, Tirupati rural
Mandal, Chittor Dist.
 

22.M/s. Chermisa housing Pvt.Ltd.,, Rep.by its Managing Director C.N.Malikarjuna
Reddy, S/o Bhuma Reddy, Hindu, Aged about 60 years, Holding office at Chenji
Plaza, K.T.Road, Tirupati, Chittor Dist.

23. The Govt. of A.P., Rep.by District Collector, Holding Office at Chittor, Chittor Dist.

24.AdiVishnu Suresh Babu,, S/o Adi Vishnu Narasimhulu, Hindu, Aged about 43
years, Working as Telephone Operator, N.G.Ranga Agricultural University, R/o.
D.No.16-115-16, Krishna Nagar, Swathi Tower, Plot No.301, Dilsukh Nagar,
Hyderabad.

25. Peyyavula Sridhar,, S/O. Late P. Ramakrishnaiah, Hindu, Aged about 53 years,
Business, R/o. D.No.1/58, Balija veedi, Avilala Street, Tirupati Rural Mandal,
Chittor Dist.

Respondents/

(Notice to the Respondents 10, 13, 14, 16, and 19 to 25 are not necessary since
they were set exparty in main suit)

(Respondents in-do-)

Petition under Section 151 CPC praying that in the circumstances stated in the
grounds filed in support of the petition, the High Court may be pleased to grant stay of
all further proceedings in O.S.No.108 of 2011 on the file of the Court of the X Additional
District Judge, Tirupati, Chittor District, pending disposal of CRP No.568 of 2020, on the
file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the grounds
filed in support thereof and the order of the High Court dated 29-02-2020 and upon
hearing the arguments of SRI NARASIMHA RAO DAVULURI Advocate for the
Petitioner, the Court made the following.

ORDER:

.

(Taken up through video conferencing) "Heard learned Counsel for the parties. Interim order passed earlier shall remain in operation until further orders. Immediately on resumption of physical hearing, the case be listed for further orders".

Sd/- V, SAVITHRAMMA ASSISTANT REGISTRAR HTRUE COPY// | For ASSISTANT REGISTRAR To,

1. The X Additional District Judge, Tirupati, Chittor District

2. One CC ta SRI. NARASIMHA RAO DAVULUR! Advocate [OPUC]

3. One spare copy HIGH COURT HCJ DATED:05/10/2020 ORDER IA.NO.1 OF 2020 IN CRP.No.568 of 2020 EXTENSION OF INTERIM ORDER