Section 47(4)(c) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(c)Every Committee of Zila Panchayat shall co-opt not more than two members of the Legislative Assembly who are members of that Panchayat, subject to the condition that a member of the Legislative Assembly shall not be member of more than two Committees.]