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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(3) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(3)The details so entered shall be authenticated by the Authentication Authority stated in Schedule H within 7 days from the date of such registration, after due verification, and irrespective of whether the birth has taken place in an institution to which they are attached to.