Delhi High Court - Orders
Rajesh Aggarwal & Anr vs The State ( Govt Of Nct Of Delhi) & Anr on 30 October, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 718/2019 & CRL.M.A. 5201/2019
RAJESH AGGARWAL & ANR ..... Petitioners
Through: Mr. S.K. Gandhi, Advocate along
with petitioner-in person.
versus
THE STATE ( GOVT OF NCT OF DELHI) & ANR ..... Respondents
Through: Mr. Amol Sinha, ASC (Criminal) for
State with Mr. Kshitiz Garg, Mr.
Ashvini Kumar, Ms. Chavi Lazarus,
Mr. Rahul Kochar and Mr. Arjun
Singh Kadian, Advocates with SI
Parvinder Kumar, Special Cell NR &
STF, Rohini Sector-6, New Delhi.
Ms. Suneela Sangwan, Advocate for
Complainant.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 30.10.2023 [The proceeding has been conducted through Hybrid mode] At joint request, list on 22.01.2024.
TUSHAR RAO GEDELA, J OCTOBER 30, 2023/nd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/11/2023 at 22:18:10