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State of Odisha - Section

Section 45 in The Orissa Bhoodan and Gramdan Rules, 1972

45. Recovery of the dues of the Samiti by certificate proceedings.

(1)The Administrative Officer, shall file requisitions for initiating certificate proceeding in a proper Court to effect recovery in cases where the Samiti has resolved to effect such recovery.
(2)The progress of recovery of grants shall be maintained by the Administrative Officer in a register in Form XXIV.