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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(c) in The Merchant Shipping (Pilot Ladder) Rules, 1967

(c)a light capable of shining alongside the ship so as to illuminate the ladder effectively at night and adequaete lighting arrangements on the deck at the position where the pilot would board the ship.