Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(a) in Bihar Centenary Journalism Award Rules, 2012 (a)This awards can be cancelled on the grounds of wrong/false documents submitted by the nominees. The award can also be revoked/ cancelled for other legal and adequate reasons;
