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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(48B) in The Aircraft Rules, 1937

(48B)"Safety oversight function" means a function by means of which the safety·related standards and recommended practices and associated procedures contained in the Annexes to the Convention are implemented.] [Substituted by G.S.R. 383, dated 11.7.2001 (w.e.f. 21.7.2001). ]