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[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(6)(c) in The U.P. Secondary Education Services Selection Board Act, 1982

(c)has been continuously serving the Institution from the date of such appointment up to the date of the commencement of the Uttar Pradesh Secondary Education Services Commission (Amendment) Act, 1998;