Punjab-Haryana High Court
Babita Rani vs Robin Verma And Another on 24 August, 2010
Author: Ranjit Singh
Bench: Ranjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Criminal Misc. -M No. 6348 of 2010 (O&M)
Babita Rani .....Petitioner
VERSUS
Robin Verma and another ....Respondents
Present: Mr. Gurcharan Dass, Advocate
for the petitioner.
Ms. Monica Chhibber Sharma, DAG, Punjab
for the State.
Mr. Nand Lal Sammi, Advocate
for respondent No. 2.
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RANJIT SINGH, J.
The parties were summoned to see if there can be any settlement. The husband is willing to take his wife but she has expressed her unwillingness to accompany the husband. No case for cancellation of bail, therefore, is made out.
Dismissed.
August 24 , 2010 ( RANJIT SINGH ) rts JUDGE