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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(4)(ii) in The Maharashtra Labour Welfare Fund Act, 1953

(ii)a tramway or [motor omnibus service or a motor transport undertaking to which the Motor Transport Works Act, 1961 applies; and] [These words and figures were substituted for the words 'motor omnibus service; and' by Maharashtra 4 of 1984, Section 2(b)(i).]