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[Cites 0, Cited by 0] [Section 115A] [Entire Act]

State of Goa - Subsection

Section 115A(1) in The Goa Panchayat Raj Act, 1994

(1)For each Taluka, there shall be a Taluka Panchayat having jurisdiction over the entire Taluka excluding such portions of the Taluka as are included in a Municipal Council constituted under the Goa Municipalities Act, 1968 (Act No. 7 of 1969).