Custom, Excise & Service Tax Tribunal
M/S Instrumentation Ltd vs Cce, Jaipur on 14 August, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH - COURT NO. 1
Service Tax Appeal No. 79 of 2007
M/s Instrumentation Ltd. . Appellants
(Rep by Sh. Ira Pallavi, Adv.)
VERSUS
CCE, Jaipur . Respondent
(Rep. by Sh. Fateh Singh, DR) DATE OF HEARING : 14.08.2008 ORDER SHEET It is stated on behalf of the appellant that the amount as per the order dated 01.08.2008 has been deposited and the order thus stands complied with. Photo copy of the challan is filed. Compliance be noted.
(JUSTICE S.N. JHA) PRESIDENT (M. VEERAIYAN) MEMBER (TECHNICAL) Golay