Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(45A) in The Gujarat Provincial Municipal Corporations Act, 1949

(45A)[ "Population" in relation to City means the population as ascertained at the last preceding census of which the relevant figures have been published;] [Clause (45A) was substituted by Gujarat 16 of 1993, Section 2 (5).]