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State of Himachal Pradesh - Section

Section 1 in Maharaja Agrasen University (Establishment and Regulation) Act, 2012

1. Short title and commencement.

(1)This Act may be called the Maharaja Agrasen University (Establishment and Regulation) Act, 2012.
(2)It shall be deemed to have come into force on 16th day of July, 2012.