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Supreme Court - Daily Orders

Delhi Development Authority vs Neelam Srivastava on 24 January, 2018

      ITEM NO.60                            REGISTRAR COURT. 2                     SECTION XIV

                                   S U P R E M E C O U R T O F            I N D I A
                                           RECORD OF PROCEEDINGS


                                            BEFORE THE REGISTRAR MR. SANJAY PARIHAR

          R.P.(C) No. 1882/2017 in C.A. No. 8705/2016

      DELHI DEVELOPMENT AUTHORITY                                              Petitioner(s)

                                                       VERSUS

      NEELAM SRIVASTAVA & ORS.                                                 Respondent(s)

      (FOR ADMISSION and IA No.78942/2017-CONDONATION OF DELAY IN FILING
      REVIEW PETITION)


      Date : 24-01-2018 This petition was circulated today.


      For Petitioner(s)                 Mr.Ravinder Nain,Adv.
                                        Mr. Ashwani Kumar, AOR

      For Respondent(s)                 Mr.Sukrit R.Kapoor,Adv.
                                        Ms. Rachana Srivastava, AOR

                                        Ms.Sunita Maan,Adv.
                                        Mr. Bankey Bihari, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The respondent Nos.1-5 have already filed the counter affidavit. Service of notice is complete on the respondent No.6, but no one has entered appearance on his behalf.

Four weeks time as last chance is given to the respondent No.7 to file the counter affidavit. Hence, list the matter before the Hon'ble Court as per rules.

Signature Not Verified

SANJAY PARIHAR Registrar Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.01.25 SB 15:08:51 IST Reason: