Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Rajasthan - Subsection Section 118(8) in Rajasthan Panchayati Raj Act, 1994 (8)The Government shall provide the Commission with such offices and employees as may be necessary for the performance of the functions of the Commission.
