Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 9 in Indian Council Of World Affairs Rules, 2006

9. Residuary provisions.

- If any difficulty arises in implementing these rules, the matter may be referred to the Central Government for its clarifiation and the action shall be taken in accordance with such clarification.FORM A[See Rule 7(i)]Indian Council Of World Affairs Form Of Financial Statements Name Of Entity .............Income and Expenditure Account for the Period/Year ended.........
  Schedule Current Year Previous Year
INCOME
Income from Sales/Services 12    
Grants/Subsidies 13    
Fees/Subscriptions 14    
Income from Investments (Income on Invest from earmarked/endowment Funds transferred to Funds) 15    
Income from Royalty, Publication etc. 16    
Interest earned 17    
Other income 18    
Increase(decrease) in stock of Finished goods and works in-progress 19    
TOTAL(A)
EXPENDITURE
Establishment Expenses 20    
Other Administrative Expenses etc. 21    
Expenditure on Grants, Subsidies, etc. 22    
Interest 23    
Depreciation(Net total at the year-end-corresponding to Schedule 8)      
TOTAL(B)
Balance being excess of Income over Expenditure (A-B)      
Transfer to Special Reserve (Specify each) Transfer to/from General Reserve      
Balance being surplus/(Deficit) carried to corpus/capital fund significant accounting policies 24    
Contingent liabilities and notes on accounts 25    
Schedule Forming Part of Balance Sheet as at...................      
  Current year Previous year
SCHEDULE 1-CORPUS/CAPITAL FUND
Balance as at the beginning of the year    
Add: Contributions towards Corpus/Capital Fund    
Add/(Deduct): Balance of net income/(expenditure) transferred from the income and Expenditure Account    
BALANCE AS AT THE YEAR-END    
  Capital Reserve: Current year Previous year
SCHEDULE 2-RESERVE AND SURPLUS
1. As per last account addition during the year.Less: Deductions during the year      
2. Revaluation Reserve: As per last account additional during the year.Less: Deductions during the year      
3. Special Reserve: As per last account additional during the year.Less: Deduction during the year      
4. General Reserve as per last account addition during the year.Less: Deductions during the year      
TOTAL      
SCHEDULE 3-EARMARKED/ENDOWMENT FUNDS
  FUND WISE BREAK UP TOTALS
  Fund WW Fund XX Fund YY Fund ZZ Current year Previous year
(a) Opening balance of the funds            
(b)additions to the Funds:(i) Income from Investments made on account of funds(ii) Donations/Grants(iii) Other additions (specify nature)            
TOTAL(a+b)            
(c) Utilization/Expenditure toward objectives of funds(i) Capital expenditure-Fixed Assets-Other            
Total            
(ii) Revenue Expenditure-Salaries, Wages and allowances etc.-Rent-Other Administrative expenses            
Total            
TOTAL(c)            
NET BALANCE AS AT THE YEAR-END (a+b+c)            
Form Of Financial Statements (Non-Profit Organisations) Name Of Entity..........