Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 20] [Entire Act] State of Kerala - Subsection Section 20(a) in Kerala Cooperative Societies Act, 1969 (a)a member admitted within sixty days immediately prior to the date of election shall not have a right to vote;
