Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Union of India - Subsection Section 31(iii) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010 (iii)Automated audit trail of bids, offers, and the matching of orders or the execution of transactions on the facility shall be maintained;
