Bombay High Court
The New India Assurance Co. Ltd. Through ... vs Smt. Varsha Abhay Tejani And Ors on 21 February, 2022
Author: V.G.Bisht
Bench: V.G.Bisht
22-FA-63-2017.DOC
TRUPTI
SADANAND
BAMNE
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed by
TRUPTI SADANAND CIVIL APPELLATE JURISDICTION
BAMNE
Date: 2022.02.22
00:09:12 +0530
FIRST APPEAL NO. 63 OF 2017
WITH
INTERIM APPLICATION NO. 827 OF 2022
The New India Assurance Co. Ltd. ...Appellant
Versus
Smt. Varsha Abhay Tejani & Ors. ...Respondents
......
Mr. D.S.Joshi for the Appellant.
Ms. Gargi Joshi i/b. Mr. Kedar Patil for the Respondent.
......
CORAM: V.G.BISHT, J.
DATE: 21st February, 2022 PC:-
By consent, place this frst appeal for fnal hearing on 23rd March, 2022.
(V.G.BISHT, J. ) Trupti 1/1