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Bombay High Court

The New India Assurance Co. Ltd. Through ... vs Smt. Varsha Abhay Tejani And Ors on 21 February, 2022

Author: V.G.Bisht

Bench: V.G.Bisht

                                                                   22-FA-63-2017.DOC

TRUPTI
SADANAND
BAMNE
                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed by
TRUPTI SADANAND                   CIVIL APPELLATE JURISDICTION
BAMNE
Date: 2022.02.22
00:09:12 +0530
                                    FIRST APPEAL NO. 63 OF 2017
                                               WITH
                                INTERIM APPLICATION NO. 827 OF 2022

                      The New India Assurance Co. Ltd.        ...Appellant

                               Versus

                      Smt. Varsha Abhay Tejani & Ors.         ...Respondents

                                                   ......
                      Mr. D.S.Joshi for the Appellant.
                      Ms. Gargi Joshi i/b. Mr. Kedar Patil for the Respondent.
                                                   ......
                                           CORAM:       V.G.BISHT, J.

DATE: 21st February, 2022 PC:-

By consent, place this frst appeal for fnal hearing on 23rd March, 2022.
(V.G.BISHT, J. ) Trupti 1/1