Section 27(2)(c) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

(c)all funds and other property vested in the Board shall, during the period of supersession, vest in the State Government.

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