Bombay High Court
Idar Sampa Khalapure And Another ... vs Suresh Dattatraya Sheshrao Kulkarni ... on 28 February, 2020
Author: V. K. Jadhav
Bench: V. K. Jadhav
wp14869.19
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
1069 WRIT PETITION NO.14869 OF 2019
IDAR SAMPA KHALAPURE AND ANOTHER THROUGH GPA GHARAT
SAMPATRAO BORADE
VERSUS
SURESH DATTATRAYA SHESHRAO KULKARNI AND ANOTHER
.....
Advocate for Petitioners : Mr. Dhorde Vikram R
Advocate for Respondents : Mr. A.S. Londhe
.....
CORAM : V. K. JADHAV, J.
DATED : 28 th FEBRUARY, 2020 PER COURT:-
1. Stand over to 15.04.2020.
2. Interim relief, if any, to continue till then.
( V. K. JADHAV, J.) rlj/ ::: Uploaded on - 03/03/2020 ::: Downloaded on - 12/06/2020 12:39:40 :::