Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2)(ix) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(ix)to provide financial assistance in any from whatsoever to women and organisations engaged in the development and welfare of women and children for starting, expanding or modernising any commercial or industrial activity;