Section 432(1)(c) in The Orissa Municipal Corporation Act, 2003

[Cites 0, Cited by 0] [Section 432(1)] [Section 432] [Entire Act]

State of Odisha - Subsection

Section 432(1)(c) in The Orissa Municipal Corporation Act, 2003

(c)a block plan of such building which shall be drawn to the scale to the largest revenue survey map at the time being in existence for the locality in which the building Is, or is to be situated and shall show the position and appurtenance of the properties, if any, immediately adjoining, the width and level of the street, if any, in front of the street, if any, at the rear of such building, the levels of the foundations and of the lowest floor of such building and of any yard or; ground belonging thereto and the means of access to such building; and

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State of Odisha - Subsection

Section 432(1)(c) in The Orissa Municipal Corporation Act, 2003