Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 86(2) in Jammu and Kashmir Municipal Corporation Act, 2000

(2)Notwithstanding anything contained in sub-section (1), the Government may exempt certain classes or categories of persons or lands and buildings from the payment of the general tax.