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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2)(c) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(c)the nature and type of programmes of study and research to be undertaken in the University during a period of the next Five years;