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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Karnataka - Subsection

Section 10(1)(vi) in Karnataka Agricultural Produce Marketing Act 1966

(vi)[ (vii) x x x] [Omitted by Act 17 of 1980 w.e.f. 3.11.1979]