Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 142 in Tamil Nadu Educational Rules 142. The Commissioner for Government Examinations will determine which of the candidates shall be declared to have passed the examination and will publish their names in the Tamil Nadu Government Gazette.
